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Smt.Raj Kumari And Another vs Nirdosh Kumar And Another
2015 Latest Caselaw 3137 ALL

Citation : 2015 Latest Caselaw 3137 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Smt.Raj Kumari And Another vs Nirdosh Kumar And Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2300 of 2008
 

 
Appellant :- Smt.Raj Kumari And Another
 
Respondent :- Nirdosh Kumar And Another
 
Counsel for Appellant :- Jitendra Pal Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.     Heard.

2.      Admit.

3.     Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week. 

Order Date :- 13.10.2015

Lbm/-

 

 

 
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