Mahesh Singh vs Chand Khan And Another
2015 Latest Caselaw 3136 ALL

Citation : 2015 Latest Caselaw 3136 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Mahesh Singh vs Chand Khan And Another on 13 October, 2015

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1481 of 2008
 

 
Appellant :- Mahesh Singh
 
Respondent :- Chand Khan And Another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.

Order Date :- 13.10.2015

Lbm/-

Download the LatestLaws.com Mobile App