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Rajendra Prasad Awasthi & Anr. ... vs Director, Secondary Education & 4 ...
2015 Latest Caselaw 3133 ALL

Citation : 2015 Latest Caselaw 3133 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Rajendra Prasad Awasthi & Anr. ... vs Director, Secondary Education & 4 ... on 13 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2344 of 2008
 

 
Petitioner :- Rajendra Prasad Awasthi & Anr. [Objection Filed]
 
Respondent :- Director, Secondary Education & 4 Ors.
 
Counsel for Petitioner :- Amrendra Kumar Bajpai
 
Counsel for Respondent :- C.S.C.,B.K. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of the learned Counsel for the petitioner, the case is adjourned.

List on 20.11.2015 alongwith other connected matters.

Order Date :- 13.10.2015

MH/-

 

 

 
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