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Smt. Bittan Devi vs Raj Kumar @ Bachha Soni & Another
2015 Latest Caselaw 3132 ALL

Citation : 2015 Latest Caselaw 3132 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Smt. Bittan Devi vs Raj Kumar @ Bachha Soni & Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1505 of 2008
 

 
Appellant :- Smt. Bittan Devi
 
Respondent :- Raj Kumar @ Bachha Soni & Another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.     Heard.

2.      Admit.

3.     Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week. 

Order Date :- 13.10.2015

Lbm/-

 

 

 
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