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Shabbir Khan vs State Of U.P.
2015 Latest Caselaw 3130 ALL

Citation : 2015 Latest Caselaw 3130 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Shabbir Khan vs State Of U.P. on 13 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9169 of 2015
 

 
Applicant :- Shabbir Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amrendra Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted two weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 17.11.2015.

Order Date :- 13.10.2015

A.

 

 

 
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