Vijay Prakash Misra vs Regional Manager U.P. State Road ...
2015 Latest Caselaw 3128 ALL

Citation : 2015 Latest Caselaw 3128 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Vijay Prakash Misra vs Regional Manager U.P. State Road ... on 13 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1879 of 1999
 

 
Petitioner :- Vijay Prakash Misra
 
Respondent :- Regional Manager U.P. State Road Transport Corp..
 
Counsel for Petitioner :- P.K.Singh,P.K. Maurya,P.S. Bajpai,Prashant Kumar
 
Counsel for Respondent :- Smt. T. Somvanshi,Akhilesh Kumar Srivastava,Umesh Chadra Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of Sri A.K.Srivastava, the case is adjourned.

List this case on 20.11.2015.

Order Date :- 13.10.2015

MH/-

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