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Smt. Neetu Alias Pooja Throu Grand ... vs Sobaran And Ors.
2015 Latest Caselaw 3127 ALL

Citation : 2015 Latest Caselaw 3127 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Smt. Neetu Alias Pooja Throu Grand ... vs Sobaran And Ors. on 13 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 284 of 2015
 

 
Petitioner :- Smt. Neetu Alias Pooja Throu Grand Mother Smt.Kamla
 
Respondent :- Sobaran And Ors.
 
Counsel for Petitioner :- Girender Pal Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Shri Sunil Kumar Singh, Advocate has filed vakalatnama on behalf of the opposite party no. 2 be taken on record.

Smt. Neetu @ Pooja corpus is present in the court today, who has been produced by her husband opposite party no.2.

List on 5.11.2015.

In the meantime learned counsel for the opposite party no. 2 may file counter affidavit.

Opposite party no. 2 is directed to produce the corpus on the next date of listing.

Order Date :- 13.10.2015

A.

 

 

 
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