Rajneesh @ Kallu Dwivedi (Second ... vs State Of U.P.
2015 Latest Caselaw 3125 ALL

Citation : 2015 Latest Caselaw 3125 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Rajneesh @ Kallu Dwivedi (Second ... vs State Of U.P. on 13 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4002 of 2015
 

 
Applicant :- Rajneesh @ Kallu Dwivedi (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Awasthi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant prays for and is granted two weeks time to file counter affidavit. In the meantime learned A.G.A. may also file counter affidavit.

List thereafter.

Order Date :- 13.10.2015

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