Mehboob vs The State
2015 Latest Caselaw 3124 ALL

Citation : 2015 Latest Caselaw 3124 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Mehboob vs The State on 13 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7326 of 2015
 

 
Applicant :- Mehboob
 
Opposite Party :- The State
 
Counsel for Applicant :- Sabih Ahmed
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

List in the next cause list.

Order Date :- 13.10.2015

Download the LatestLaws.com Mobile App