Syed Amirul Haq S/O Late Hamidul ... vs State Of U.P. Thru Prin. Secy. Home ...
2015 Latest Caselaw 3123 ALL

Citation : 2015 Latest Caselaw 3123 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Syed Amirul Haq S/O Late Hamidul ... vs State Of U.P. Thru Prin. Secy. Home ... on 13 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2156 of 2009
 

 
Petitioner :- Syed Amirul Haq S/O Late Hamidul Haq
 
Respondent :- State Of U.P. Thru Prin. Secy. Home & Others
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Parties have concluded their arguments.

Judgment reserved.

Order Date :- 13.10.2015

MH/-

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