Jokhoo Ram And 2 Others vs Managing Director,U.P.State ...
2015 Latest Caselaw 3122 ALL

Citation : 2015 Latest Caselaw 3122 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Jokhoo Ram And 2 Others vs Managing Director,U.P.State ... on 13 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 853 of 2006
 

 
Petitioner :- Jokhoo Ram And 2 Others
 
Respondent :- Managing Director,U.P.State Ware Housing Corporation
 
Counsel for Petitioner :- ,Rajesh Verma
 
Counsel for Respondent :- R.K.Chaudhary,J.N. Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rajesh Verma, Counsel for the petitioner is reported to be ill.

List in the week commencing 16.11.2015.

Order Date :- 13.10.2015

MH/-

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