Smt.Guddi And Others vs National Insurance Company ...
2015 Latest Caselaw 3121 ALL

Citation : 2015 Latest Caselaw 3121 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Smt.Guddi And Others vs National Insurance Company ... on 13 October, 2015

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2303 of 2008
 

 
Appellant :- Smt.Guddi And Others
 
Respondent :- National Insurance Company Ltd.And Others
 
Counsel for Appellant :- Mohd.Naushad Siddiqui
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.

Order Date :- 13.10.2015

Lbm/-

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