Anil Pratap And Another vs State Of U.P.
2015 Latest Caselaw 3110 ALL

Citation : 2015 Latest Caselaw 3110 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Anil Pratap And Another vs State Of U.P. on 12 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9097 of 2015
 

 
Applicant :- Anil Pratap And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Chandra Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri J.B. Singh, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.

List on 26.10.2015 .

Order Date :- 12.10.2015

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