Momim & Another vs State Of U.P.
2015 Latest Caselaw 3108 ALL

Citation : 2015 Latest Caselaw 3108 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Momim & Another vs State Of U.P. on 12 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3897 of 2003
 

 
Appellant :- Momim & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Misra,Brijesh Sahai,Shashank Shekhar,Shashi Shekhar Giri,V. Misra
 
Counsel for Respondent :- A.G.A.,D.N. Wali
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Issue notice on the bail cancellation application fixing 3.11.2015 as the date.

List on 3.11.2015.

Order Date :- 12.10.2015

Ashish Pd.

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