Amit Gupta (Major-B.C.) vs The State Of U.P.& 2 Ors.
2015 Latest Caselaw 3107 ALL

Citation : 2015 Latest Caselaw 3107 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Amit Gupta (Major-B.C.) vs The State Of U.P.& 2 Ors. on 12 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4435 of 2013
 

 
Applicant :- Amit Gupta (Major-B.C.)
 
Opposite Party :- The State Of U.P.& 2 Ors.
 
Counsel for Applicant :- B.P.Nigam
 
Counsel for Opposite Party :- Govt.Advocate,Vivek Srivastava
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 12.10.2015

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