Ram Gopal Saini (Second Bail) vs The State Of U.P
2015 Latest Caselaw 3106 ALL

Citation : 2015 Latest Caselaw 3106 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Ram Gopal Saini (Second Bail) vs The State Of U.P on 12 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4630 of 2014
 

 
Applicant :- Ram Gopal Saini (Second Bail)
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Amrit Kumar Tiwari,B M Sahay
 
Counsel for Opposite Party :- Govt. Advocate,Dharmendra Kr.Tewari
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list on 30.10.2015.

Order Date :- 12.10.2015

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