Smt. Babli Throu Her Husband ... vs State Of U.P.Throu.Secy.Home ...
2015 Latest Caselaw 3105 ALL

Citation : 2015 Latest Caselaw 3105 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Smt. Babli Throu Her Husband ... vs State Of U.P.Throu.Secy.Home ... on 12 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 181 of 2015
 

 
Petitioner :- Smt. Babli Throu Her Husband Satish Singh
 
Respondent :- State Of U.P.Throu.Secy.Home Deptt.Lko.And Ors.
 
Counsel for Petitioner :- B.P.Nigam
 
Counsel for Respondent :- Govt.Advocate,Sunil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, list in the next cause list.

Order Date :- 12.10.2015

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