Master Vedansh Sachan Throu ... vs State Of ...
2015 Latest Caselaw 3102 ALL

Citation : 2015 Latest Caselaw 3102 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Master Vedansh Sachan Throu ... vs State Of ... on 12 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 234 of 2015
 

 
Petitioner :- Master Vedansh Sachan Throu )Father Viz.Saurabh Sachan)
 
Respondent :- State Of U.P.Throu.Secy.Deptt.Of Home Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- R.K.Singh,Vishwas Shukla
 
Counsel for Respondent :- Govt.Advocate,Surya Kant Mishra
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner Sri R.K. Singh has sent illness slip.

List in the next cause list.

Order Date :- 12.10.2015

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