Sunil Goyal vs The State Of U.P.
2015 Latest Caselaw 3099 ALL

Citation : 2015 Latest Caselaw 3099 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Sunil Goyal vs The State Of U.P. on 12 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9120 of 2015
 

 
Applicant :- Sunil Goyal
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Mishra,Kapil Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned A.G.A, Put up on 16.10.2015 as fresh case.

Order Date :- 12.10.2015

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