Shakuntala @ Shakunti vs State Of U.P.
2015 Latest Caselaw 3094 ALL

Citation : 2015 Latest Caselaw 3094 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Shakuntala @ Shakunti vs State Of U.P. on 12 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9111 of 2015
 

 
Applicant :- Shakuntala @ Shakunti
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Kumar Tripathi,Narendra Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, put up on 14.10.2015 as fresh case.

Order Date :- 12.10.2015

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