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Master Harshit Bodhani Throu ... vs State Of ...
2015 Latest Caselaw 3093 ALL

Citation : 2015 Latest Caselaw 3093 ALL
Judgement Date : 12 October, 2015

Allahabad High Court
Master Harshit Bodhani Throu ... vs State Of ... on 12 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 272 of 2015
 

 
Petitioner :- Master Harshit Bodhani Throu Mother (Kanishka) & Anr.
 
Respondent :- State Of U.P.Throu.Prin.Secy.Home Sachivalay Lko.And Ors.
 
Counsel for Petitioner :- Amrit Preet Singh,Prabhjot Kumar
 
Counsel for Respondent :- Govt.Advocate,P.S. Mehra
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the opposite party no.4, be taken on record.

Learned counsel for the petitioner Amrit Preet Singh has sent illness slip.

List in the next cause list.

Order Date :- 12.10.2015

A.

 

 

 
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