Ram Kumar @ Bajrangi & Another vs State Of U.P.
2015 Latest Caselaw 3092 ALL

Citation : 2015 Latest Caselaw 3092 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Ram Kumar @ Bajrangi & Another vs State Of U.P. on 12 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3377 of 2013
 

 
Appellant :- Ram Kumar @ Bajrangi & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.S. Singh,Jitendra Prasad Mishra,Raghuraj Kishore,Vishwajeet Singh
 
Counsel for Respondent :- Govt. Advocate,I.K.Chaturvedi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

On the request of learned A.G.A., the case is adjourned to 16.10.2015. In the meantime, he may obtain instructions.

List on 16.10.2015.

Order Date :- 12.10.2015

Ashish Pd.

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