Citation : 2015 Latest Caselaw 3091 ALL
Judgement Date : 12 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4540 of 2014 Applicant :- Ram Lakhan Opposite Party :- The State Of U.P. Counsel for Applicant :- Badri Prasad Singh,Ayodhya Prasad Mishra Counsel for Opposite Party :- Govt.Advocate,Ajeet Kumar Singh,Devendra Pratap Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 12.10.2015
A.
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