Tilak Singh And 4 Others vs State Of U.P.
2015 Latest Caselaw 3089 ALL

Citation : 2015 Latest Caselaw 3089 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Tilak Singh And 4 Others vs State Of U.P. on 12 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3527 of 2014
 

 
Appellant :- Tilak Singh And 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.S. Chauhan,Brijesh Sahai,Vikrant Rana
 
Counsel for Respondent :- Govt.Advocate,Akhilesh Chandra Shukla
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on illness slip of Sri P.S. Chauhan, learned counsel for the appellants.

Order Date :- 12.10.2015

Ashish Pd.

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