Kartar Singh vs State Of U.P.
2015 Latest Caselaw 3088 ALL

Citation : 2015 Latest Caselaw 3088 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Kartar Singh vs State Of U.P. on 12 October, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35823 of 2014
 

 
Applicant :- Kartar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.C. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Heard learned counsel for the applicant and the learned A.G.A.

Time Extension application No.352126 of 2015 is misconceived and is accordingly rejected.

Order Date :- 12.10.2015

Dev/-

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