Commissioner Of Income Tax-Ii, ... vs Smt. Suman Mehra
2015 Latest Caselaw 3083 ALL

Citation : 2015 Latest Caselaw 3083 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Commissioner Of Income Tax-Ii, ... vs Smt. Suman Mehra on 12 October, 2015

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- INCOME TAX APPEAL No. - 377 of 2010
 

 
Appellant :- Commissioner Of Income Tax-Ii, Agra
 
Respondent :- Smt. Suman Mehra
 
Counsel for Appellant :- Shambhu Chopra(S. C.)
 
Counsel for Respondent :- Aditya Pandey,S.D.Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

The appeal is dismissed.

For orders, see order of date passed in Income Tax Appeal No. 373 of 2010.

Order Date :- 12.10.2015

MAA/-

(Vinod Kumar Misra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App