Sushila @ Seema vs State Of U.P.
2015 Latest Caselaw 3081 ALL

Citation : 2015 Latest Caselaw 3081 ALL
Judgement Date : 12 October, 2015

Allahabad High Court

Sushila @ Seema vs State Of U.P. on 12 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8446 of 2015
 

 
Applicant :- Sushila @ Seema
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajbaksh Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State in Criminal Misc. Bail Application No. 8446 of 2015, be taken on record.

Learned A.G.A. prays for and is granted further two weeks' time to file counter affidavit in connected Criminal Misc. Bail Application 7707 of 2015.

List thereafter.

Order Date :- 12.10.2015

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