Citation : 2015 Latest Caselaw 3077 ALL
Judgement Date : 12 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- INCOME TAX APPEAL No. - 439 of 2010 Appellant :- Commissioner Of Income Tax,-Ii Agra Respondent :- Shri Kesho Mehra Counsel for Appellant :- Shambhu Chopra Counsel for Respondent :- S.D. Singh,Aditya Pandey Hon'ble Tarun Agarwala,J.
Hon'ble Vinod Kumar Misra,J.
The appeal is dismissed.
For orders, see order of date passed in Income Tax Appeal No. 373 of 2010.
Order Date :- 12.10.2015
MAA/-
(Vinod Kumar Misra,J.) (Tarun Agarwala,J.)
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