Rajendra Prasad S/O Late Ram Dhani ... vs U.P.Rajkiya Nirman Nigam Ltd.And ...
2015 Latest Caselaw 3067 ALL

Citation : 2015 Latest Caselaw 3067 ALL
Judgement Date : 9 October, 2015

Allahabad High Court

Rajendra Prasad S/O Late Ram Dhani ... vs U.P.Rajkiya Nirman Nigam Ltd.And ... on 9 October, 2015

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SERVICE SINGLE No. - 224 of 2010
 

 
Petitioner :- Rajendra Prasad S/O Late Ram Dhani Yadav
 
Respondent :- U.P.Rajkiya Nirman Nigam Ltd.And Another
 
Counsel for Petitioner :- Rakesh Chandra Tiwari
 
Counsel for Respondent :- Shishir Jain
 

 
Hon'ble Rajan Roy,J.

List in the next cause list.

Order Date :- 9.10.2015

Vijay

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