Ash Nandan Singh vs State Of U.P.
2015 Latest Caselaw 3066 ALL

Citation : 2015 Latest Caselaw 3066 ALL
Judgement Date : 9 October, 2015

Allahabad High Court

Ash Nandan Singh vs State Of U.P. on 9 October, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 16191 of 1996
 

 
Petitioner :- Ash Nandan Singh
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- J.N. Sharma,P.P.Chaudhary,S.N.Shukla
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Learned Standing Counsel seeks further time to obtain instructions in the matter.

Put up this matter on 15.10.2015 with connected matters.

Order Date :- 9.10.2015

Ashish Pd.

Download the LatestLaws.com Mobile App