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Dev Prakash Shukla vs Sri Anand Kumar Pandey Zila Besic ...
2015 Latest Caselaw 3037 ALL

Citation : 2015 Latest Caselaw 3037 ALL
Judgement Date : 8 October, 2015

Allahabad High Court
Dev Prakash Shukla vs Sri Anand Kumar Pandey Zila Besic ... on 8 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1761 of 2015
 

 
Applicant :- Dev Prakash Shukla
 
Opposite Party :- Sri Anand Kumar Pandey Zila Besic Shiksha Adhikari Amethi
 
Counsel for Applicant :- Ashok Bajpai
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Prashant Arora, Advocate has filed power on behalf of respondent  and has prayed for two week's time is allowed for filing affidavit of compliance.

As prayed, two weeks time is allowed for filing reply.

List this case on 4.11.2015. If, the order is not complied with, the opposite party will appear on the said date.

Order Date :- 8.10.2015

MH/-

 

 

 
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