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Ashhar Hussain Jafri And 3 Others vs State Of U.P.Through ...
2015 Latest Caselaw 3034 ALL

Citation : 2015 Latest Caselaw 3034 ALL
Judgement Date : 8 October, 2015

Allahabad High Court
Ashhar Hussain Jafri And 3 Others vs State Of U.P.Through ... on 8 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 356 of 2006
 

 
Petitioner :- Ashhar Hussain Jafri And 3 Others
 
Respondent :- State Of U.P.Through Prn.Secy.Food & Civil Supplies & 3 Ors
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Heard.

As sufficient cause has been shown for absence of the Counsel on the date fixed, the application is allowed and the petition is restored to it original number. 

It may be mentioned that the Counsel for the petitioner has voluntarily offered to deposit Rs. 500/- for purchase of books for the Library of Oudh Bar Association.

List this case in the next month before the appropriate bench.

Order Date :- 8.10.2015

MH/-

 

 

 
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