Kailash Chandra Goel vs Dr.Ajay Shankar Pandey
2015 Latest Caselaw 3033 ALL

Citation : 2015 Latest Caselaw 3033 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

Kailash Chandra Goel vs Dr.Ajay Shankar Pandey on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1479 of 2009
 

 
Applicant :- Kailash Chandra Goel
 
Opposite Party :- Dr.Ajay Shankar Pandey
 
Counsel for Applicant :- Anurag Verma,Farooqahmad,R C Tiwari
 
Counsel for Opposite Party :- C.S.C.,D.K.Srivastava,Neeraj Kumar Srivastava,Sobhit Mohan Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, Sri Shobhit Mohan Shukla is allowed two weeks time to prepare the matter.

List this case on 3.11.2015.

Order Date :- 8.10.2015

MH/-

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