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Arvind Singh S/O Sri Mangla Prasad ... vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3032 ALL

Citation : 2015 Latest Caselaw 3032 ALL
Judgement Date : 8 October, 2015

Allahabad High Court
Arvind Singh S/O Sri Mangla Prasad ... vs State Of U.P.Through Secretary ... on 8 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4740 of 2009
 

 
Petitioner :- Arvind Singh S/O Sri Mangla Prasad Singh
 
Respondent :- State Of U.P.Through Secretary Secondary Education & Others
 
Counsel for Petitioner :- H.G.S.Parihar,Meenakshi Singh Parihar,Shashank Shekhar Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed by the Counsel for the petitioner that the controversy as involved in the present case has been referred to larger Bench in Writ Petition No. 655/14/SS; Abhishek Tripathi Vs. State of U.P. and others and as such the writ petition may be listed after the verdict is pronounced.

Accordingly, list this case after pronouncement of the verdict by the larger Bench before the appropriate bench.

Order Date :- 8.10.2015

MH/-

 

 

 
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