Ramesh Chandra Srivastava S/O vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 3031 ALL

Citation : 2015 Latest Caselaw 3031 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

Ramesh Chandra Srivastava S/O vs State Of U.P. Thru Prin. Secy. ... on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4796 of 2009
 

 
Petitioner :- Ramesh Chandra Srivastava S/O
 
Respondent :- State Of U.P. Thru Prin. Secy. Revenue & Others
 
Counsel for Petitioner :- A.P. Chaudhari,Avinash Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed by the petitioner's Counsel that recently the sole petitioner has died and as such he may be permitted some time to file substitution application.

Accordingly, list this case after a month. In the meantime, petitioner's Counsel may file application.

Order Date :- 8.10.2015

MH/-

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