Dr. Dhirendra Singh And Another vs State Of U.P. And 4 Others
2015 Latest Caselaw 3030 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 55113 of 2015
 

 
Petitioner :- Dr. Dhirendra Singh And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Alok Mishra,Abhishek Mishra,Shri G.K. Singh
 
Counsel for Respondent :- C.S.C.,Shailendra,Smt. Archana Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Affidavits filed today is taken on record. 

Sri T.P. Singh, learned senior counsel has put in appearance on behalf of the State. On his request, the case is adjourned for tomorrow i.e. 9.10.2015.

However, files marked as 1, 2, 3 and 4 in the Court have been handed over by Sri T.P. Singh to the Court today pertaining to the selection of the respondent no.5 which are of the Higher Education Directorate. Three files of the State format on the subject have also been handed over to this Court, and have been marked as file no. 5, 6 and 7. Register has also been produced before this Court which has also been taken by the Bench Secretary of this Court. 

All the original records produced by Sri T.P.Singh  may be kept by the Bench Secretary in a sealed envelop.

Put up tomorrow i.e. 9.10.2015.

Order Date :- 8.10.2015

Ashish Pd.