Smt. Sushila Devi & 3 Ors. vs Zafar & Another
2015 Latest Caselaw 3029 ALL

Citation : 2015 Latest Caselaw 3029 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

Smt. Sushila Devi & 3 Ors. vs Zafar & Another on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1684 of 2014
 

 
Applicant :- Smt. Sushila Devi & 3 Ors.
 
Opposite Party :- Zafar & Another
 
Counsel for Applicant :- Radhey Shyam Gupta
 
Counsel for Opposite Party :- Rakesh Kumar Singh,Raj Priya Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Raj Priya Srivastava , Advocate has filed vakalatnama on behalf of opposite party no.1/4 which is taken on record.

As prayed, two weeks' time is allowed for filing reply.

List on 16.11.2015

Order Date :- 8.10.2015

MH/-

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