Nathu Lal S/O Jhahu Lal vs State Of U.P. Thru Secy. Transport ...
2015 Latest Caselaw 3028 ALL

Citation : 2015 Latest Caselaw 3028 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

Nathu Lal S/O Jhahu Lal vs State Of U.P. Thru Secy. Transport ... on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4826 of 2009
 

 
Petitioner :- Nathu Lal S/O Jhahu Lal
 
Respondent :- State Of U.P. Thru Secy. Transport & Others
 
Counsel for Petitioner :- Manish Mishra,Namit Sharma
 
Counsel for Respondent :- C.S.C.,P.K. Agrawal,Prabhakar Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

In this case, counter affidavit has not been filed since the year 200.

As prayed four weeks' time is allowed to Sri Prabhakar Tewari for filing counter affidavit on the cost of Rs. 100/- which shall be paid by the petitioner for purchase of books for the Library of Oudh Bar Association

Order Date :- 8.10.2015

MH/-

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