Chandra Bhan Singh [Objection ... vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3027 ALL

Citation : 2015 Latest Caselaw 3027 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

Chandra Bhan Singh [Objection ... vs State Of U.P.Through Secretary ... on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5330 of 2006
 

 
Petitioner :- Chandra Bhan Singh [Objection Filed]
 
Respondent :- State Of U.P.Through Secretary Secondary Education And 4 Ors
 
Counsel for Petitioner :- Pankaj Bajpai,Krishna Kumar Singh,Manoj Kumar Pandey,Ramesh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Heard.

As sufficient cause has been shown for absence of the Counsel on the date fixed, the application is allowed and the petition is restored to it original number.

It may be mentioned that the Counsel for the petitioner has voluntarily offered to deposit Rs. 200/- for purchase of books for the Library of Oudh Bar Association.

List this case in the next month before the appropriate bench.

Order Date :- 8.10.2015

MH/-

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