Virendra Singh vs Devasheesh Panda, Prin. Secy. ...
2015 Latest Caselaw 3025 ALL

Citation : 2015 Latest Caselaw 3025 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

Virendra Singh vs Devasheesh Panda, Prin. Secy. ... on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 2003 of 2015
 

 
Applicant :- Virendra Singh
 
Opposite Party :- Devasheesh Panda, Prin. Secy. Home Civil Sectt. Lko. & Ors.
 
Counsel for Applicant :- D.P. Singh Sombanshi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Standing Counsel informs that instructions have been received and prays three weeks' time to file counter affidavit.

As prayed, three weeks time is allowed. List thereafter

Order Date :- 8.10.2015

MH/-

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