Chandrika Prasad [B.C.C.] vs State Of U.P. & Others
2015 Latest Caselaw 3023 ALL

Citation : 2015 Latest Caselaw 3023 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

Chandrika Prasad [B.C.C.] vs State Of U.P. & Others on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2539 of 1993
 

 
Petitioner :- Chandrika Prasad [B.C.C.]
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.M.Dhawan,D.C.Verma,S.K.Rastogi,Sanjay Kumar,Satish Chandra Sitapuri
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of learned Standing Counsel,list this case on 3.11.2015.

Order Date :- 8.10.2015

MH/-

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