D.P. Chaudhry (Debi Prasad ... vs Amitabh Prakash
2015 Latest Caselaw 3022 ALL

Citation : 2015 Latest Caselaw 3022 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

D.P. Chaudhry (Debi Prasad ... vs Amitabh Prakash on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 950 of 2014
 

 
Applicant :- D.P. Chaudhry (Debi Prasad Chaudhry)
 
Opposite Party :- Amitabh Prakash
 
Counsel for Applicant :- Nirmal Tiwari
 
Counsel for Opposite Party :- Ratnesh Chandra,C S C,Ratnesh Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case called out. No one is present on behalf of the opposite party.

List this case on 29.10.2015.

Counsel for the petitioner shall inform about today's order to the Counsel for the respondent.

Order Date :- 8.10.2015

MH/-

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