Thakur Prasad S/O Late Ram Paltan ... vs State Of U.P. Thru Secy. Of ...
2015 Latest Caselaw 3021 ALL

Citation : 2015 Latest Caselaw 3021 ALL
Judgement Date : 8 October, 2015

Allahabad High Court

Thakur Prasad S/O Late Ram Paltan ... vs State Of U.P. Thru Secy. Of ... on 8 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4788 of 2009
 

 
Petitioner :- Thakur Prasad S/O Late Ram Paltan Singh
 
Respondent :- State Of U.P. Thru Secy. Of Education Sec. & Others
 
Counsel for Petitioner :- G.M. Kamil
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

In this case, counter affidavit was filed in the year 2009 but no rejoinder affidavit has been filed.

As prayed four weeks' time is allowed for filing rejoinder affidavit on the cost of Rs. 300/- which shall be paid by the petitioner for purchase of books for the Library of Oudh Bar Association

Order Date :- 8.10.2015

MH/-

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