Citation : 2015 Latest Caselaw 3020 ALL
Judgement Date : 8 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 2999 of 2010 Applicant :- Prem Babu Opposite Party :- Dr. Sudhakar Adeeb. Regional Food Controller, Faizabad Counsel for Applicant :- M.E Khan Counsel for Opposite Party :- C.S.C.,C S C Hon'ble Dr. Devendra Kumar Arora,J.
List after four weeks before the appropriate bench.
Order Date :- 8.10.2015
MH/-
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