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Avanish Chaturvedi & 31 Ors. vs Deepak Singhal, Prin. Secy. ...
2015 Latest Caselaw 3012 ALL

Citation : 2015 Latest Caselaw 3012 ALL
Judgement Date : 7 October, 2015

Allahabad High Court
Avanish Chaturvedi & 31 Ors. vs Deepak Singhal, Prin. Secy. ... on 7 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1656 of 2015
 

 
Applicant :- Avanish Chaturvedi & 31 Ors.
 
Opposite Party :- Deepak Singhal, Prin. Secy. Irrigation Deptt. & Ors.
 
Counsel for Applicant :- K.K. Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case called out.

None responds for the petitioner to press the writ petition.

The contempt petition  is dismissed for want of prosecution. Notice issued to the contemnor is discharged.

Order Date :- 7.10.2015

MH/-

 

 

 
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