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Upendra Chaubey S/O Udai Narain ... vs State Of U.P. Thru Secy. Sec. ...
2015 Latest Caselaw 3011 ALL

Citation : 2015 Latest Caselaw 3011 ALL
Judgement Date : 7 October, 2015

Allahabad High Court
Upendra Chaubey S/O Udai Narain ... vs State Of U.P. Thru Secy. Sec. ... on 7 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4510 of 2009
 

 
Petitioner :- Upendra Chaubey S/O Udai Narain Chaubey
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & Others
 
Counsel for Petitioner :- H.G.S. Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed by the Counsel for the petitioner that the controversy as involved in the present case has been  referred to larger Full Bench in Writ Petition No. 655/14/SS; Abhishek Tripathi Vs. State of U.P. and others and as such the writ petition may be listed after the verdict is pronounced.

Accordingly, list this case after pronouncement of the verdict by the larger Bench.

Order Date :- 7.10.2015

MH/-

 

 

 
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