Hans Raj Pal Tripathi vs Sanjay Mohan Director Education ...
2015 Latest Caselaw 3010 ALL

Citation : 2015 Latest Caselaw 3010 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Hans Raj Pal Tripathi vs Sanjay Mohan Director Education ... on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1708 of 2007
 

 
Applicant :- Hans Raj Pal Tripathi
 
Opposite Party :- Sanjay Mohan Director Education Lucknow And Another
 
Counsel for Applicant :- Har Govind Singh Parihar,Alok Kumar Tripathi
 
Counsel for Opposite Party :- C.S.C.,Yash Srinet
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Heard.

Delay in making the application for restoration is condoned.

As sufficient cause has been shown for absence of the Counsel on the date fixed, the application is allowed and the petition is restored to it original number.

It may be mentioned that the Counsel for the petitioner has voluntarily offered to deposit Rs. 300/- for purchase of books for the Library of Oudh Bar Association.

List this case in the next month before the appropriate bench.

Order Date :- 7.10.2015

MH/-

Download the LatestLaws.com Mobile App