Vijay Shanker vs Deputy Director Of Consolidation ...
2015 Latest Caselaw 3009 ALL

Citation : 2015 Latest Caselaw 3009 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Vijay Shanker vs Deputy Director Of Consolidation ... on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONSOLIDATION No. - 729 of 2008
 

 
Petitioner :- Vijay Shanker
 
Respondent :- Deputy Director Of Consolidation Lucknow
 
Counsel for Petitioner :- Gyanendra Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Amit Dwivedi,Manoj Kumar Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Heard.

As sufficient cause has been shown for absence of the Counsel on the date fixed, the application is allowed and the petition is restored to it original number.

It may be mentioned that the Counsel for the petitioner has voluntarily offered to deposit Rs. 500/- for purchase of books for the Library of Oudh Bar Association.

List in the next month.

Order Date :- 7.10.2015

MH/-

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