Priyanka Singh & Ors. vs Arvind Kumar, Prin. Secy. Deptt. ...
2015 Latest Caselaw 3008 ALL

Citation : 2015 Latest Caselaw 3008 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Priyanka Singh & Ors. vs Arvind Kumar, Prin. Secy. Deptt. ... on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 876 of 2015
 

 
Applicant :- Priyanka Singh & Ors.
 
Opposite Party :- Arvind Kumar, Prin. Secy. Deptt. Of Medical Health & Another
 
Counsel for Applicant :- Vidhu Bhushan Kalia
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the applicant submits that certain discrepancies had occurred in the application for impleadment and as such he may be permitted to with draw the same with liberty to file fresh.

Accordingly, the application is rejected as withdrawn with the liberty as sought for.

Order Date :- 7.10.2015

MH/-

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