Mukesh Sharma vs Sri Shailendra Singh Yadav & ...
2015 Latest Caselaw 3006 ALL

Citation : 2015 Latest Caselaw 3006 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Mukesh Sharma vs Sri Shailendra Singh Yadav & ... on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 645 of 2015
 

 
Applicant :- Mukesh Sharma
 
Opposite Party :- Sri Shailendra Singh Yadav & Another
 
Counsel for Applicant :- D.S. Tiwari,Aditya Pandey,Ravi Shanker Tewari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for vakalatnama filed by Sri D.S.Tewari, Advocate.

Let a copy of this application be given to Sri D.S.Tewari, Advocate, who is the original Counsel in the case.

List after four weeks.

Order Date :- 7.10.2015

MH/-

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